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[Cites 0, Cited by 0] [Section 27(7)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(7)(iii) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(iii)In shallow areas, "no diving" markers or symbols at least 10 cm high must be located at not more than 7.5 m intervals around the pool perimeter except at a zero-depth edge.