Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Parambikulam-Aliyar Project (Regulation of Water-Supply) Rules, 1994 8. Registers. - The regulation of water, water readings, issues, shall be entered up to date in a register to be maintained by the Controlling Officer.
