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[Cites 0, Cited by 0] [Section 149(2)] [Section 149] [Entire Act]

State of West Bengal - Subsection

Section 149(2)(e) in The Howrah Improvement Act, 1956

(e)for prescribing the fees payable for copies of documents delivered under sub-section (3) of section 45, or clause (iv) of sub-section (2) of section 63;