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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Maharashtra - Subsection

Section 130(2)(l) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(l)all grants, loans and contributions meant for Panchayat Samitis or any institutions or persons and to be paid through the Zilla Parishad by Government;