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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(11) in Rajasthan Habitual Offenders Rules, 1955

(11)register of cattle-wealth of [registered offenders] [Added by ibid] (No. foreign prescribed). A separate page should be opened for each [Registered offender] [Substituted by ibid].