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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Railway Accidents And Untoward Incidents (Compensation) Rules, 1990

(2)[ The words used and not defined in these rules but defined in the Act shall have the meanings respectively assigned to them in that Act.] [ Rule 2 renumbered as sub-Rule (1) thereof and Sub-Rule (2) inserted by G.S.R. 592(E), dated 21-7-1994 (w.e.f. 1-8-1994).]Claims For Compensation