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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(2)(f) in The Maharashtra Public Trusts Act, 1950

(f)any other sum which may be directed to be credited by or under “the provisions of this Act or the Inter-State Corporation Act, 1957 or the Bombay Statutory Corporations (Regional Reorganization) Act, 1960.