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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3)(ii) in The Orissa Self-Help Co-operatives Act, 2001

(ii)the original articles of association and one copy of the articles of association of the proposed Co-operative as adopted by the general body of the Co-operative Society;