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State of Punjab - Section

Section 23 in The Punjab Primary Education Act, 1960

23. Repeal.

- The Punjab Primary Education Act, 1919, the Punjab Primary Education Act, 1940, the Patiala Primary Education Act, 1983 BK. and the Pepsu Compulsory Primary Education Act, 1954 shall be repealed, but notwithstanding such repeal any orders made, any notification issued, anything done, any action taken or any proceedings commenced in exercise of the powers conferred by or under the said Acts shall be deemed to have been made, issued, done taken or commenced in exercise of the powers conferred by or under this Act.