Section 661 in Rules under the United Provinces Excise Act, 1910
661. No restriction on sale on prescription.
- Nothing in these rules shall be held to prevent sale by chemists and druggists of excisable liquor when such liquor forms an ingredient in a bona fide prescription given by a qualified medical practitioner in the quantity ordered in the prescription.Section XL-Import, Export, Transport and possession of Demtured Spirit Rules, 1930I-Import
