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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(1)(b) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(b)causes death or injury of patient or service recipients due to negligence, shall be liable to punishment as provided in the Indian Penal Code, 1860.