Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Madhya Pradesh - Section

Section 12 in MoneyLenders Accounts Rules

12.

Entries in the statement relating to the amount and date of the loan, and the rate of interest, of the appropriation of repayments etc. shall tally with the entries made in the accounts maintained by the creditor in accordance with the provisions of this Act.