Section 48B(1) in The Saurashtra University Act, 1965
(1)For the purpose of enabling it to exercise the powers conferred on it under section 48A, an autonomous college shall appoint a Standing Committee consisting of -(i)the Principal of the College as its ex-officio chairman,(ii)heads of the Departments in the special subjects taught at degree level in the College as its ex-officio members, and(iii)such other members not exceeding five as the college may think fit to appoint.