Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Goa - Subsection

Section 36(4)(a) in The Goa Value Added Tax Act, 2005

(a)affirming, reducing, increasing, or varying the assessment or other order under appeal; or