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[Cites 0, Cited by 0] [Section 88(16)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(16)(ii) in The Coal Mines Regulations, 2011

(ii)in the length of rope which is to lie within the tapered part of the socket, the fibre core, if any, shall be cut and the wires shall be untwisted and thoroughly cleaned; and