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State of West Bengal - Section

Section 173 in The Calcutta Municipal Corporation Act, 1980

173. Exemption of diplomatic or consular mission of a foreign state from payment of any rate, tax or fee. -

The State Government may, by order, exempt from the payment of any rate, tax or fee payable under the provisions of this Act any diplomatic or consular mission of a foreign state and the diplomatic or consular officers of such mission.