Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Entire Act]

State of Bihar - Section

Section 5 in The Bihar Industrial Area Development Authority Act, 1974

5. Establishment.

- The Authority shall have its own establishment for which it shall frame Regulations with prior approval of the State Government.