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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Karnataka - Subsection

Section 102(2)(e) in Karnataka Forest Act, 1963

(e)[ to regulate the cutting, felling, sale or disposal of blackwood or bite tree (Dalbergia Latifolia); [Clauses (e) to (g) inserted by Act 23 of 1974 w.e.f. 1.6.1969.]