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Bombay High Court

Nitesh Sambhaji Jadhav vs The Municipal Commissioner, Bhiwandi ... on 29 November, 2018

Bench: Ranjit More, Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 845 OF 2016

 Nitesh Sambhaji Jadhav                                    ....Petitioner
            V/S
 The Municipal Commissioner, Bhiwandi                   ....Respondent

Municipal Corporation And Ors Mr.Subhash Jha a/w. Ms.Sanjana Pardeshi i/by M/s.Law Global Advocates for Petitioner.

Mr.N.R.Bubna for R.Nos.1 and 2

Smt.K.R.Kulkarni - AGP for the State. Mr.Abdul Hafeez Kotwala a/w. Kaleem Siddique i/by.M/s.Sumaira Legal Associates for R.Nos.6 to 11. 

        CORAM :                RANJIT MORE. &
                               REVATI MOHITE DERE, JJ
      DATE :                   29th November, 2018
 P.C. :

At the request of learned advocate for the petitioner, Stand over to 13/12/2018.

( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 29/11/2018 ::: Downloaded on - 30/12/2018 10:58:55 :::