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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(2)(i) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(i)any scheme framed, agreement entered or judgment, decree or order passed by any court, tribunal or other authority prior to the commencement of this Act.