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State of Madhya Pradesh - Section

Section 17 in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

17. [ Appointment of Officers and other staff. [Substituted by M.P. Act No. 11 of 1996.]

- The Board shall have powers subject to such conditions as may be prescribed, to appoint officers, clerical and executive staff other than those appointed under Section 15 to carry out and supervise the activities financed from the fund].