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State of Odisha - Section

Section 73 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

73. Declaration of the result of election.

- After the [Returning Officer] [Substituted vide O.G.E. No. 1404 dated 12.9.2003.] has completed scrutiny and counting of votes, he shall, subject to the provisions of rule 77, declare in Form XXVI, the candidates to whom most valid votes have been given to have been duly elected.