Calcutta High Court (Appellete Side)
Saraju Flour Mills Pvt. Ltd. & Anr vs Idbi Bank & Anr on 6 March, 2017
Author: Debangsu Basak
Bench: Debangsu Basak
1
IN THE HIGH COURT AT CALCUTTA
06-03-2017 Constitutional Writ Jurisdiction
Appellate Side
Subrata
.
W.P.No.18376(W) of 2015 Saraju Flour Mills Pvt. Ltd. & Anr.
-vs-
IDBI Bank & Anr.
None ...for the petitioner Mr. R.C. Prusti Mr. S. Ahmed ...for the bank Mr. D. Trivedi ...for WBIDC None to press the writ petition. The respondents are represented. The writ petition is dismissed for default. There shall be no order as to costs.
(Debangsu Basak, J) 2