Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(Signature) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(Signature)Principal Magistrate, Juvenile Justice Board/ Chairperson, Child Welfare Committee.