Supreme Court - Daily Orders
The Pr Commissioner Of Income Tax 16 vs M/S Star Den Media Services P Ltd on 8 July, 2019
Bench: S. Abdul Nazeer, R. Subhash Reddy
ITEM NO.25 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21916/2019
(Arising out of impugned final judgment and order dated 04-01-2019
in ITA No. 1237/2016 passed by the High Court Of Judicature At
Bombay)
THE PR COMMISSIONER OF INCOME TAX 16 Petitioner(s)
VERSUS
M/S STAR DEN MEDIA SERVICES P LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.95282/2019-CONDONATION OF DELAY
IN FILING)
Date : 08-07-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Tushar Mehta, SG.
Mr. Zoheb Hussain, Adv.
Mr. Rajat Nair, Adv.
Mr. Manish Pushkarna, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
List the matter alongwith SLP (C) No. 16633 of 2018.
(POOJA CHOPRA) (RAJINDER KAUR) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.07.09 16:18:27 IST Reason: