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Patna High Court - Orders

Ashok Kumar Singh & Ors vs Shanti Devi & Ors on 11 December, 2009

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  C. REV. No.162 of 2009
                              ASHOK KUMAR SINGH & ORS
                                            Versus
                                   SHANTI DEVI & ORS
                                          -----------

03/    11.12.2009

As prayed for, one week time is allowed to the petitioners to comply the order of the Lawazima Board dated 08.10.2009, failing which, this civil review petition shall stand rejected without further reference to a Bench. 

MPS/                                       ( S.N. Hussain, J. )