Delhi High Court - Orders
Mcd vs Cellular Operators Association Of ... on 18 July, 2022
Author: Najmi Waziri
Bench: Najmi Waziri
$~9, 11 to 19 & 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 572/2011 & CM APPL. 12397/2011, CM APPL. 14229/2012,
CM APPL. 14230/2012, CM APPL. 13693/2016, CM APPL.
29147/2020, CM APPL. 29149/2020, CM APPL. 31970/2021, CM
APPL. 33777/2021, CM APPL. 5650/2022, CM APPL. 13685/2022
& CM APPL. 19290/2022
MCD ..... Appellant
Through: Mr Manu Chaturvedi, Standing
Counsel for MCD with Mr Malhar
Desari, Advocates.
versus
CELLULAR OPERATORS ASSOCIATION OF
INDIA AND ORS ..... Respondents
Through: Mr Manjul Bajpai, Dr Shashwat
Bajpai and Mr Pradeep Shukla,
Advocates for Cellular Operations/R-
1.
Mr Shailesh Kapoor and Ms Suruchi
Thapar, Advocates for R-8.
Ms Manika Khanna and Mr Aditya
Krishna, Advocates for R-9/Reliance
Communications Ltd.
Ms Kriti Awasthi and Mr Chaitanya
Sundriyal, Advocates for R-13.
Mr Manjul Bajpai, Dr Shashwat
Bajpai and Mr Prdeep Shukla,
Advocates for respondent.
AND
11.
+ W.P.(C) 2730/2014 & CM APPL. 5669/2014
MAHANAGAR TELEPHONE NIGAM
LIMITED ..... Petitioner
Signature Not Verified
Digitally Signed
By:ARUNA KANWAR
Signing Date:21.07.2022
14:36:45
Through: Mr Chandan Kumar, Advocate.
versus
SOUTH DELHI MUNICIPAL CORPORATION
& ORS. ..... Respondents
Through: Mr Dhanesh Relan and Mr Arindam
Dey, Advocates for MCD.
WITH
12.
+ W.P.(C) 2906/2014 & CM APPL. 8961/2014
SANJAY KAUSHIK & ORS. ..... Petitioners
Through:
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Mukul Singh, CGSC for R-1/UOI.
Mr Dhanesh Relan and Mr Arindam
Dey, Advocates for MCD.
WITH
13.
+ W.P.(C) 6331/2013, CM APPL. 13826/2013 & CM APPL.
55488/2019
INDUS TOWERS LIMITED ..... Petitioner
Through: Mr L. K. Bhushan and Mr Anirudh
Arun Kumar, Advocates.
versus
SOUTH DELHI MUNICIPAL CORPORATION
& ORS ..... Respondents
Through: Mr Dhanesh Relan and Mr Arindam
Dey, Advocates for MCD.
WITH
Signature Not Verified
Digitally Signed
By:ARUNA KANWAR
Signing Date:21.07.2022
14:36:45
14.
+ W.P.(C) 6506/2013 & CM APPL. 14149/2013
CHENNAI NETWOK INFRASTRUCTURE
LIMITED ..... Petitioner
Through: Mr L. K. Bhushan and Mr Anirudh
Arun Kumar, Advocates.
versus
SOUTH DELHI MUNICIPAL CORPORATION
& ORS ..... Respondents
Through: Mr Dhanesh Relan and Mr Arindam
Dey, Advocates for MCD.
WITH
15.
+ W.P.(C) 7454/2013, CM APPL. 15949/2013, CM APPL.
15950/2013, CM APPL. 44251/2016 & CM APPL. 4539/2020
VIOM NETWORK INFRASTRUCTURE
LIMITED ..... Petitioner
Through: Mr L. K. Bhushan and Mr Anirudh
Arun Kumar, Advocates.
versus
SOUTH DELHI MUNICIPAL CORPORATION
& ORS. ..... Respondents
Through: Mr Dhanesh Relan and Mr Arindam
Dey, Advocates for MCD.
WITH
16.
+ LPA 570/2011
IDEA CELLULAR LTD ..... Appellant
Through: Mr Mayank Mishra and Mr Gaurav
Signature Not Verified
Digitally Signed
By:ARUNA KANWAR
Signing Date:21.07.2022
14:36:45
Yashvardhan, Advocates
versus
MCD & ORS ..... Respondents
Through: Mr Dhanesh Relan and Mr Arindam
Dey, Advocates for MCD.
WITH
17.
+ LPA 571/2011, CM APPL. 12383/2011, CM APPL. 3561/2014,
CM APPL. 17358/2014, CM APPL. 19356/2014, CM APPL.
2816/2015, CM APPL. 14404/2015 & CM APPL. 15699/2015
CELLULAR OPERATORS ASSOCIATION
OF INDIA & OTHERS ..... Appellants
Through: Mr Manjul Bajpai, Dr Shashwat
Bajpai and Mr Pradeep Shukla,
Advocates for Cellular Operations/R-
1.
versus
MUNICIPAL CORPORATION OF DELHI
AND ANOTHER ..... Respondents
Through: Mr Manu Chaturvedi, Standing
Counsel for MCD with Mr Malhar
Desari, Advocates for R-1.
Ms Manika Khanna and Mr Aditya
Krishna, Advocates for R-8/Reliance
Communications Ltd.
WITH
18.
+ LPA 573/2011
MUNICIPAL CORP OF DELHI ..... Appellant
Through: Mr Dhanesh Relan and Mr Arindam
Signature Not Verified
Digitally Signed
By:ARUNA KANWAR
Signing Date:21.07.2022
14:36:45
Dey, Advocates for MCD.
versus
IDEA CELLULAR LTD & ORS ..... Respondents
Through: Mr Mayank Mishra and Mr Gaurav
Yashvardhan, Advocates for IDEA.
WITH
19.
+ LPA 640/2011, CM APPL. 14594/2011 & CM APPL. 20063/2011
MUNICIPAL CORP OF DELHI ..... Appellant
Through: Mr Dhanesh Relan and Mr Arindam
Dey, Advocates for MCD.
versus
GTL INFRASTRUCTURE LTD & ORS ..... Respondents
Through: Mr Shailesh Kapoor and Ms Suruchi
Thapar, Advocates.
AND
26.
+ W.P.(C) 6949/2013 & CM APPLs. 15040/2013, 15947/2013
M/S RELIANCE INFRATEL LTD. ..... Petitioner
Through:
versus
SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through: Mr Dhanesh Relan and Mr Arindam
Dey, Advocates for MCD.
Mr Rishikesh Kumar, ASC, GNCTD
with Ms Sheenu Priya and Mr
Muhammad Zaid, Advocates for
GNCTD.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE VIKAS MAHAJAN
Signature Not Verified
Digitally Signed
By:ARUNA KANWAR
Signing Date:21.07.2022
14:36:45
ORDER
% 18.07.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
At the request of the corporation, re-notify on 12.10.2022.
NAJMI WAZIRI, J VIKAS MAHAJAN, J JULY 18, 2022/MK/dss Signature Not Verified Digitally Signed By:ARUNA KANWAR Signing Date:21.07.2022 14:36:45