Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(2) in The Factoring Regulation Act, 2011 (2)No Court other than that of a Metropolitan Magistrate or a Judicial Magistrate of the first class or a court superior there to shall try any such offence punishable under this Act.
