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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(r) in The Organic Agricultural Produce Grading and Marking Rules, 2009

(r)"organic" means a particular farming system as mentioned in the National Programme for Organic Production notified by the Director General of Foreign Trade, Ministry of Commerce and Industry, Government of India, vide notification No. 72(RE-2003)/2002-2007 dated the 21st July, 2004 and as revised from time to time and not the term used in chemistry;