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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(a) in The Rajasthan Adaptation of Laws (On State and Concurrent Subjects) Order, 1956

(a)the said adaptations shall be carried out in the English translation, if any, of the said law published under the authority of the Rajpramukh of the State concerned; and