Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Tamilnadu - Subsection Section 24(a) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999 (a)The assessment and imposition of house-tax and an order of the executive authority under rule 13 upon a revision petition;
