Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 206C(1F)] [Section 206C] [Entire Act]

Union of India - Subsection

Section 206C(1F)(b) in The Income Tax Act, 1961

(b)being a seller of an overseas tour program package, who receives any amount from a buyer, being the person who purchases such package,