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Delhi High Court - Orders

Arun Kumar Bagla vs M/S Scj Plastics Ltd on 22 May, 2025

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                          $~24
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(CRL) 2165/2019, CRL.M.A. 32848/2019
                                    ARUN KUMAR BAGLA                                                  .....Petitioner
                                                Through:                              Mr. Rohit Priya Ranjan               and
                                                                                      Mr. Gaurav Agrawal, Advs.
                                                                  versus
                                    M/S SCJ PLASTICS LTD.                                              .....Respondent
                                                   Through:                           Ms. Smita Maan, Advocate.
                                    CORAM:
                                    HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                  ORDER

% 22.05.2025

1. Learned counsel for the Petitioner seeks permission to file Written Submissions.

2. It is a matter of 2019 and pertinently no such request has been made by either of the party till date.

3. Be as it may, let Written submissions be filed by both the sides within eight weeks, failing which the same shall be taken on record subject to cost of Rs.15,000/- to be made in favour of Advocates' Welfare Trust.

4. List on 07.11.2025.

NEENA BANSAL KRISHNA, J.

MAY 22, 2025/R This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 18:11:58