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Union of India - Section

Section 44 in The Iron Ore Mines Labour Welfare Cess Rules, 1963

44. Allocation.

- The proceeds of the cess transferred to the Iron Ore Mines Labour Welfare Fund every year and such other moneys as may be received in the Fund, shall be distributed by the Central Government for expenditure in iron ore producing areas in proportion to their production or in such manner as may be decided in consultation with the Government of those areas.