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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1)(d) in The M.P. Rajya Anusuchit Janjati Ayog Adhiniyam, 1995

(d)to tender advice regarding reservation for Scheduled Tribes in public services and admission in educational institutions;