Section 79(2) in The Punjab Reorganisation Act, 1966
(2)The Bhakra Management Board shall consist of -(a)a whole-time Chairman and two whole-time members to be appointed by the Central Government;(b)a representative each of the Government of the States of Punjab, Haryana and the Union territory of Himachal Pradesh to be nominated by the respective Governments or Administrator, as the case may be;(c)two representatives of the Central Government to be nominated by that Government.
