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Supreme Court - Daily Orders

Sharp Business System Thr. Finance ... vs Commissioner Of Income Tax-Iii N.D. on 23 November, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.115                          COURT NO.13                   SECTION XIV-A

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

                              Civil Appeal   No(s).   4072/2014

     SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR
     MR. YOSHIHISA MIZUNO                                                 Appellant(s)

                                                VERSUS

     COMMISSIONER OF INCOME TAX-III N.D.                               Respondent(s)

     WITH
     C.A. No. 3914/2023 (XII)
     (FOR AMENDMENT IN CAUSE TITLE ON IA 107478/2023
     IA No. 107478/2023 - AMENDMENT IN CAUSE TITLE)

     SLP(C) No. 16277/2014 (XII)
     (IA No. 88927/2018 - I/A FOR DETAGGING)

     SLP(C) No. 24756/2014 (XII)

     SLP(C) No. 719/2020 (IX)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     193115/2019
     IA No. 193115/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

      SLP(C) No. 1157/2020 (XII)
     (FOR ADMISSION and I.R.)

      Diary No(s). 22308/2022 (XII)
     (FOR CONDONATION OF DELAY IN FILING ON IA 114870/2022
     IA No. 114870/2022 - CONDONATION OF DELAY IN FILING)

     Date : 23-11-2023 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE S.V.N. BHATTI

     For Parties                    Mr. Ajay Vohra, Sr. Adv.
                                   Ms. Kavita Jha, AOR
                                   Mr. Vaibhav Kulkarni, Adv.
                                   Mr. Udit Naresh, Adv.
Signature Not Verified
                                    Mr. Porus F Kaka, Sr. Adv.
Digitally signed by
Neetu Sachdeva
Date: 2023.11.23
                                   Mr. Divesh Chawla, Adv.
15:43:14 IST
Reason:                            Mr. Rustom B. Hathikhanawala, AOR

                                   Mr. Mayank Nagi, Adv.
                                                                          Contd..
                             - 2 -

                   Mr. Tarun Singh, Adv.
                   Mr. Rajat Mittal, AOR

                   Mr. Arvind P Datar, Sr. Adv.
                   Mr. Prakash Kumar, Adv.
                   Mr. Rahul Gupta, AOR

                   Mr. Pratap Venugopal, Adv.
                    M/S. K J John And Co, AOR
                   Ms. Surekha Raman, Adv.
                   Mr. Abbhishek Anand, Adv.
                   Mr. Abhishek Anand, Adv.
                   Mr. Shreyash Kumar, Adv.
                   Ms. Unnimaya S., Adv.

                   Mr. Vikramjit Bannerjee, A.S.G.
                   Mr. Raj Bahadur Yadav, AOR
                   Mr. Rupesh Kumar, Adv.
                   Mrs. Diksha Rai, Adv.
                   Mr. Prashant Singh Ii, Adv.
                   Mr. Prahlad Singh, Adv.
                   Mr. Siddharth Sinha, Adv.
                    Mr. Bhaskar Sundaram, Adv.
                    Mrs. Anil Katiyar, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

At request, list on 10.01.2024.

(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)