Supreme Court - Daily Orders
Sharp Business System Thr. Finance ... vs Commissioner Of Income Tax-Iii N.D. on 23 November, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.115 COURT NO.13 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4072/2014
SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR
MR. YOSHIHISA MIZUNO Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX-III N.D. Respondent(s)
WITH
C.A. No. 3914/2023 (XII)
(FOR AMENDMENT IN CAUSE TITLE ON IA 107478/2023
IA No. 107478/2023 - AMENDMENT IN CAUSE TITLE)
SLP(C) No. 16277/2014 (XII)
(IA No. 88927/2018 - I/A FOR DETAGGING)
SLP(C) No. 24756/2014 (XII)
SLP(C) No. 719/2020 (IX)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
193115/2019
IA No. 193115/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 1157/2020 (XII)
(FOR ADMISSION and I.R.)
Diary No(s). 22308/2022 (XII)
(FOR CONDONATION OF DELAY IN FILING ON IA 114870/2022
IA No. 114870/2022 - CONDONATION OF DELAY IN FILING)
Date : 23-11-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Parties Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha, AOR
Mr. Vaibhav Kulkarni, Adv.
Mr. Udit Naresh, Adv.
Signature Not Verified
Mr. Porus F Kaka, Sr. Adv.
Digitally signed by
Neetu Sachdeva
Date: 2023.11.23
Mr. Divesh Chawla, Adv.
15:43:14 IST
Reason: Mr. Rustom B. Hathikhanawala, AOR
Mr. Mayank Nagi, Adv.
Contd..
- 2 -
Mr. Tarun Singh, Adv.
Mr. Rajat Mittal, AOR
Mr. Arvind P Datar, Sr. Adv.
Mr. Prakash Kumar, Adv.
Mr. Rahul Gupta, AOR
Mr. Pratap Venugopal, Adv.
M/S. K J John And Co, AOR
Ms. Surekha Raman, Adv.
Mr. Abbhishek Anand, Adv.
Mr. Abhishek Anand, Adv.
Mr. Shreyash Kumar, Adv.
Ms. Unnimaya S., Adv.
Mr. Vikramjit Bannerjee, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Rupesh Kumar, Adv.
Mrs. Diksha Rai, Adv.
Mr. Prashant Singh Ii, Adv.
Mr. Prahlad Singh, Adv.
Mr. Siddharth Sinha, Adv.
Mr. Bhaskar Sundaram, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
At request, list on 10.01.2024.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)