Bombay High Court
Pandurang Tower Co-Op. Hsg. Soc. Ltd. ... vs State Of Maharashtra And Ors on 5 August, 2021
Author: G. S. Kulkarni
Bench: Dipankar Datta, G. S. Kulkarni
3-cpst 29771-19@wp 6720-19.docx
Prajakta Vartak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION (ST.) NO.29771 OF 2019
Pandurang Tower Co-op.
Housing Society Ltd. ...Petitioner
vs.
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO.6720 OF 2019
Pandurang Tower Co-op.
Housing Society Ltd. & Ors. ...Petitioners
vs.
State of Maharashtra & Ors. ...Respondents
.....
Mr.S.G. Deshmukh i/b. Mr.Ramdas Shelke for Petitioners.
Mr.A.S. Rao for Respondent Nos.2(a) and 2(d).
Smt.R.A. Salunkhe, AGP for the State.
Mr.Pritesh Burad with Mr.Mitesh Visaria i/b.PBA for Respondent
Nos.5(a) and 5(b).
.....
CORAM :- DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE :- AUGUST 05, 2021 PC :
List this Writ Petition as well as the Contempt Petition for final hearing on August 27, 2021.
(G. S. KULKARNI, J.) (CHIEF JUSTICE) Digitally signed by PRAJAKTA PRAJAKTA SAGAR SAGAR VARTAK 1/1 VARTAK Date:
2021.08.06 11:08:41 +0530