Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 16 in Bihar District Ayush Medical/State Ayush Medical Service (Appointment on Regular/Contract basis and service conditions) Rules, 2010

16. Repeal.

- All Concerned Departmental Notifications/ Resolutions shall be deemed to be repealed to this extent with effect from the date of coming into force of these Rules. Any action being taken in previous cases shall not be affect by these Rules.