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Bombay High Court

Yogesh Satish Dharmadhikari vs The Principal Dist. Judge, Pune on 20 March, 2019

Bench: R.M. Borde, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2927 OF 2019

 Yogesh Satish Dharmadhikari                                   ....Petitioner
             V/S
 The Principal Dist. Judge, Pune                            ....Respondent
        CORAM :                R.M. BORDE &
                               N. J. JAMADAR, JJ
      DATE :                   20th March, 2019
 P.C. :

Due to paucity of time the matter is adjourned to 27/03/2019. Ad-interim relief if any to continue till then.

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