Bombay High Court
Yogesh Satish Dharmadhikari vs The Principal Dist. Judge, Pune on 20 March, 2019
Bench: R.M. Borde, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2927 OF 2019
Yogesh Satish Dharmadhikari ....Petitioner
V/S
The Principal Dist. Judge, Pune ....Respondent
CORAM : R.M. BORDE &
N. J. JAMADAR, JJ
DATE : 20th March, 2019
P.C. :
Due to paucity of time the matter is adjourned to 27/03/2019. Ad-interim relief if any to continue till then.
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