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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Regulations of the Tamil Nadu Agricultural University

(1)Ordinarily a person on his first appointment to a post in the University shall be fixed at the minimum of the time scale applicable to that post or at a stage in the scale as specified in the Regulations. Higher start in the time scale may be granted by the appointing authority provided the Selection Committee recommends a higher start in deserving cases.