Delhi High Court - Orders
Dr. Alka Goel vs National Medical Commission on 1 September, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~42 TO 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10468/2015 & CM APPL. 26265/2015
DR. ALKA GOEL .....Petitioner
Through: None.
versus
NATIONAL MEDICAL COMMISSION .....Respondent
Through: Mr. T. Singhdev, Mr. Tanishq
Shrivastava, Mr. Abhijit Chakravarty,
Ms. Yamini Singh, Mr. Sourabh
Kumar, Mr. Vedant Sood, Advs. for
NMC.
Mr. Pritam Kumar, Adv. for R-2.
Mr. Sunil Sirohi, Adv. for R-3,
through Vc.
43
+ W.P.(C) 11129/2015& CM APPL. 28815/2015
ANU NAYYAR .....Petitioner
Through: Mr. Avijit Mani Tripathi, Adv.,
through Vc.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Himanshu Pathak, SPC, Mr. Amit
Singh, Advs. for R-1, through Vc.
Mr. Pritam Kumar, Adv. for R-4.
Mr. Sunil Sirohi, Adv. for R-3,
through Vc.
Mr. T. Singhdev, Mr. Tanishq
Shrivastava, Mr. Abhijit Chakravarty,
Ms. Yamini Singh, Mr. Sourabh
Kumar, Mr. Vedant Sood, Advs. for
NMC.
44
+ W.P.(C) 11707/2015& CM APPL. 31143/2015
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/09/2025 at 22:23:11
DR. GAURAV BANSAL .....Petitioner
Through: Mr. Avadh Bihari Kaushik, Adv.,
through Vc.
versus
DELHI MEDICAL COUNCIL & ORS .....Respondents
Through: Mr. Pritam Kumar, Adv. for R-2.
Mr. Sunil Sirohi, Adv. for R-3,
through Vc.
Mr. T. Singhdev, Mr. Tanishq
Shrivastava, Mr. Abhijit Chakravarty,
Ms. Yamini Singh, Mr. Sourabh
Kumar, Mr. Vedant Sood, Advs. for
NMC.
45
+ W.P.(C) 11835/2015& CM APPL. 31444/2015
DR. RENU AGARWAL .....Petitioner
Through: appearance not given.
versus
MEDICAL COUNCIL OF INDIA & ORS .....Respondents
Through: Mr. Pritam Kumar, Adv. for R-4.
Mr. Sunil Sirohi, Adv. for R-3,
through Vc.
Mr. T. Singhdev, Mr. Tanishq
Shrivastava, Mr. Abhijit Chakravarty,
Ms. Yamini Singh, Mr. Sourabh
Kumar, Mr. Vedant Sood, Advs. for
NMC.
46
+ W.P.(C) 12090/2015& CM APPL. 32132/2015
V.K. KOHLI .....Petitioner
Through: Mr. Shreshta Kr., Adv.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/09/2025 at 22:23:11
MEDICAL COUNCIL OF INDIA & ORS .....Respondents
Through: Mr. Pritam Kumar, Adv. for R-2.
Mr. Sunil Sirohi, Adv. for R-3,
through Vc.
Mr. T. Singhdev, Mr. Tanishq
Shrivastava, Mr. Abhijit Chakravarty,
Ms. Yamini Singh, Mr. Sourabh
Kumar, Mr. Vedant Sood, Advs. for
NMC.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 01.09.2025
1. This hearing has been done through hybrid mode.
2. Learned counsel enters appearance on behalf of petitioners in W.P.(C) 11129/2015, W.P.(C) 11707/2015, W.P.(C) 11835/2015 & W.P.(C) 12090/2015.
3. Issue a Court notice without process fee to the petitioner through all modes including through counsel as well in W.P.(C) 10468/2015 returnable on 15.01.2026.
4. Interim orders, if any, to continue.
AMIT SHARMA, J SEPTEMBER 01, 2025/kr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/09/2025 at 22:23:11