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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Maharashtra - Subsection

Section 52(2)(c) in Universal Ai University, Karjat Act, 2022

(c)manner for causing an assessment for the purpose of ascertaining the standards of teaching, examination and research of the university under sub-section (1) of section 45 ;