Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77(3A)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(3A)(d) in Life Insurance Corporation of India (Staff) Regulations, 1960

(d)where the gratuity calculated under the said Act in the manner specified herein exceeds Rs. 20,000/- the gratuity payable shall be deemed to be Rs. 20,000/- only.]