Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 46 in Tamil Nadu Urban Land Tax Act, 1966 46. Repeal of Madras Act. - The Madras Urban Land Tax Act, 1963 (34 of 1963). (Madras Act 34 of 1963), is hereby repealed.
