Indian Kanoon - Search engine for Indian Law

Jammu & Kashmir High Court - Srinagar Bench

Farooq Ahmad Janda vs Union Of India And Others on 12 June, 2023

Bench: Vinod Chatterji Koul, Mohan Lal

                                                                          Sr. No. 27
                                                                          Suppl Cause List-1
           HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                          AT SRINAGAR

                                         WP(C) no. 1493/2023
                                         CM no. 3508/2023


           Farooq Ahmad Janda
                                                                  .....Petitioner(s)/Appellant(s)

                                       Through: Mr. Gulzar Ahmad Bhat, Advocate

                      V/s

           Union of India and others
                                                                  ..... Respondent(s)

                                       Through:

           CORAM:
              HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE.
              HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                                 ORDER

12.06.2023 Notice returnable within four weeks. Notice in the CM as well returnable within the same period. Requisite steps within one week. In the meanwhile, subject to objections and till next date of hearing before the Bench, status quo with regard to the services of the petitioner be maintained as on today.

List on 04.09.2023.

(MOHAN LAL) (VINOD CHATTERJI KOUL) JUDGE JUDGE Srinagar 12.06.2023 "Imtiyaz"