Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 226] [Entire Act]

State of Tripura - Subsection

Section 226(b) in Tripura Municipal Act, 1994

(b)the method of preparation and enforcement of a master plan;