Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(3) in Foreign Exchange Management (Debt Instruments) Regulations, 2019 (3)A person resident outside India may enter into contract in any derivative transaction subject to conditions laid down by the Reserve Bank from time to time.
