Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(3) in The Merchant Shipping (Crew Accommodation) Rules, 1960 (3)In every ship of 500 tons or over, the mess rooms provided for ratings shall be separate from those provided for the Master of the ship of for offices.
