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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(ii) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(ii)a person registered or enlisted as a Vaidya or Hakim or any class under the Rajasthan Indian Medicine Act, 1953 (Rajasthan Act 5 of 1953), or